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Union of India - Section

Section 135 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

135. Arrangement of work .-(1) The operator shall ensure that work is arranged in such a manner that the individual employee avoids health hazardous exposure and adverse physical and mental strain, and the possibility of mistakes that can lead to situations of hazard and accident, is avoided.

(2)The operator shall reduce stress factors and risk of injury to health based on objective risk and the risk as perceived by the employees.
(3)The work shall be planned in such a way that the employees are assured necessary rest and restitution.