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[Cites 0, Cited by 0] [Section 73J] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73J(19) in The M.P. Factories Rules, 1962

(19)Cleaning of internal surface of the heater or soot and check up of refractory surface on the inside shall be carried out every month or as often as required depending upon working conditions. The coils shall be removed and surface of the coils cleaned thoroughly once atleast in a period of six months. The burner, nozzles, oil filters and pumps shall be cleaned once a week during the period of use.