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State of Jammu-Kashmir - Section

Section 6 in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

6. Eligible consumer and individual project capacity.

- 6.1 All eligible consumers of electricity in the area of the supply of distribution licensee can participate in the solar rooftop net metering arrangement subject to target capacity.
6.2The maximum capacity of rooftop solar system shall not exceed 50% of the sanctioned load of the consumer (for kVA conversion to kW use a power factor of 0.9) :Provided that the installed capacity shall not be less than 1 kWp and shall not exceed 1MWp (AC side) for a single eligible consumer :Provided further that a variation in the rated capacity of the system within a range of five per cent shall be allowed.