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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 95(a) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(a)directing a person holding equity shares or rights over equity shares in a depository in contravention of these regulations to divest his holding, in such manner as may be specified in the direction;