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State of Punjab - Section

Section 79 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

79. When accrue and payable.

- Subject to the provisions of these regulations, pay and allowances shall accrue from the commencement of the service of an employee, and shall become payable on the afternoon of the last working day of each month, in respect of the service performed during the said month.