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[Cites 0, Cited by 0] [Section 580] [Entire Act]

State of Assam - Subsection

Section 580(v) in The Assam Excise Rules, 2016

(v)Accommodation for Officer-in-charge and established: The licence holder shall provide suitable rent free quarters to the satisfaction of the Excise Commissioner for the Officer-in-charge and other establishment in close proximity to the hologram manufactory and shall keep the same and the apparatuses therein in proper repair. He shall also supply such office with such furniture as may be required for the use of the officer within the hologram manufactory.