- (i) The tender for procurement of Security Holograms for affixation on liquor bottles shall be called through e-tender notice.(ii)The manufacturing of Holograms shall be done under supervision of the purchasing department officials. The successful tenderer must set up its own facility for Hologram manufacturing in spool form facility in the Kamrup (Metro) district of Assam with prior concurrence and at the rate fixed by the Commissioner of Excise, Assam.Provided that the State Government may, by notification, direct such amount to be paid as handling charges to such head of account or such authorities as may be decided by the State Government from time to time.(iii)The successful bidder shall be issued a licence for manufacture of hologram on payment of a licence fee of Rupees five lakhs (Rs.5,00,000.00) per annum.(iv)The Commissioner of Excise, Assam shall appoint such Excise officers and establishment as he may think fit to the charge of the hologram manufactory. The licence holder shall pay to the State Government at the end of each calendar month such establishment charges as may be determined from time to time by the Excise Commissioner. The cost of establishment shall include pay and allowances, if any, as well as leave salary and pension contributions.(v)Accommodation for Officer-in-charge and established: The licence holder shall provide suitable rent free quarters to the satisfaction of the Excise Commissioner for the Officer-in-charge and other establishment in close proximity to the hologram manufactory and shall keep the same and the apparatuses therein in proper repair. He shall also supply such office with such furniture as may be required for the use of the officer within the hologram manufactory.
