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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Assam - Subsection

Section 37(iii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iii)bath rooms, water closets, cowsheds, garages, courtyards and godowns may be constructed at 0.2 m plinth height from the ground level (either existing or formed by filling or cutting);