Section 5(a) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006
(a)All the Category A seats shall be filled by the respective Institutions by admitting candidates as allotted by the Convener of PACET admissions/Convener of PACET-AC admissions, as the case may be, depending upon the option exercised by the institutions as per clause (iv) of sub-rule (a) of Rule 11 of the Andhra Pradesh Planning and Architecture Common Entrance Test for entry into 5 year B. Arch and 4 year B. Planning and other related courses, Rules, 2004.
