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Union of India - Section

Section 24 in The Gas Cylinders Rules, 2016

24. Cylinder subjected to the action of fire.

(1)
(a)A cylinder exposed to fire shall not be used unless it has undergone proper examination and hydrostatic or hydrostatic stretch test.
(b)If deleterious structural changes in the material due to the action of heat of the fire are apprehended to have taken place, the cylinder shall have to be subjected to proper heat treatment, followed by hydrostatic test or hydrostatic stretch test, as the case may be, before the cylinder is taken into use.
(2)Dissolved acetylene cylinder, which have been damaged by fire shall be condemned and destroyed by a person conversant with hazards involved in handling of dissolved acetylene cylinder and also capable of handling a situation arising out of accidental explosion of cylinder during condemnation.