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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Gas Cylinders Rules, 2016

(2)Dissolved acetylene cylinder, which have been damaged by fire shall be condemned and destroyed by a person conversant with hazards involved in handling of dissolved acetylene cylinder and also capable of handling a situation arising out of accidental explosion of cylinder during condemnation.