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[Section 8]
[Entire Act]
State of Rajasthan - Subsection
Section 8(1) in The Rules for Grant of Interest Free Loans for Construction & Repairing of Houses to Scheduled Castes, Scheduled Tribes and Denotified Tribes and Nomedic Tribes in Rajasthan, 1970
| (i) | 1st instalment | 40% |
| (ii) | 2nd instalment | 40% at roof level. |
| (iii) | 3rd instalment | 20% on completion of work. |