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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of West Bengal - Subsection

Section 72(4) in The West Bengal Factories Rules, 1958

(4)A Canteen Managing Committee shall be dissolved by the manager two years after the last election, no account being taken of a by-election.Rule prescribed under section 47 [and section 112] [Added by Notification No. 340 L.W/L.W./IR-4/85 dated 2nd April, 1986.] [Inserted by Notification no. 340 L.W./L.W./IR-4/85 dated 2nd April, 1986.]