Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 72 in The West Bengal Factories Rules, 1958

72. Managing Committee.

(1)The manager shall consult the Canteen Managing Committee from time to time as to-
(a)the quality and quantity of foodstuffs to be served in the canteen;
(b)the arrangement to the menus;
(c)times of meals in the canteen; and
(d)any other matter as may be found necessary for the purpose of efficient administration of the canteen.
(2)The Canteen Managing Committee shall consist of an equal number of person nominated by the manager and elected by the workers. The number of elected worker shall be in the proportion of 1 for every 1,000 workers employed in the factory, provided that in no case shall there be more than 5 or less than 2 workers on the Committee.
(3)The manager shall determine and supervise the procedure for election to the Canteen Managing Committee.
(4)A Canteen Managing Committee shall be dissolved by the manager two years after the last election, no account being taken of a by-election.Rule prescribed under section 47 [and section 112] [Added by Notification No. 340 L.W/L.W./IR-4/85 dated 2nd April, 1986.] [Inserted by Notification no. 340 L.W./L.W./IR-4/85 dated 2nd April, 1986.]