Section 52(2) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

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State of Chattisgarh - Subsection

Section 52(2) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(2)Each child shall be provided with clothing and bedding including customary under-garments, towels, jersey for winter, school uniform for children attending outside schools, durry, bed-sheets, blanket, pillow, chappal or shoes, utensils as required ; and tooth powder, soap, oil, comb etc. as per the scale laid down by the State Government from time to time. The minimum suggested scale for clothing and bedding could be as follows : -

Articles	Norms (per resident)
	Non school going children	Mentally Challenged children
Shirts	3 Terricot/cotton shirts per year	5 Terricot/cotton shirts per year
Nickers/Pyjama/Skirt	3 Terricot/cotton half pant per year upto 12years.	5 Terricot/cotton half pants per year
	3 Terricot/cotton trousers per year above 12years
Kachha	4 per year	6 per year
Banian	4 per year	4 per year
Brassieres for girls above 13 years	4 per year	4 per year
Towels	2 per year	2 per year
Scarf/Chunni for girls only above 12 years ofage	2 per year	2 per year
Leather Shoes	1 per year	1 canvas shoes per year
Chappal to girls	1 per year	1 per year
Handkerchiefs	-	-
Canvas PT shoes		1 per year
Half sleeves sweater	1 in 2 years	1 per year
Woolen Jersey	1 in 2 years	1 per year
Sanitary pads for girls above 13 years	as needed	as needed
Socks Nylon	2 per year	2 per year

Note. - Additional one set of all these articles shall be kept as reserved stock @ of 20% of the strength of the children. School going children shall be provided all sets of school uniforms on time. The suggested clothing and bedding scale could be modified according to the local needs.

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State of Chattisgarh - Subsection

Section 52(2) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006