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State of Chattisgarh - Section
Section 52 in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006
52. Clothing bedding and other articles.
| Articles | Norms (per resident) | |
| Non school going children | Mentally Challenged children | |
| Shirts | 3 Terricot/cotton shirts per year | 5 Terricot/cotton shirts per year |
| Nickers/Pyjama/Skirt | 3 Terricot/cotton half pant per year upto 12years. | 5 Terricot/cotton half pants per year |
| 3 Terricot/cotton trousers per year above 12years | ||
| Kachha | 4 per year | 6 per year |
| Banian | 4 per year | 4 per year |
| Brassieres for girls above 13 years | 4 per year | 4 per year |
| Towels | 2 per year | 2 per year |
| Scarf/Chunni for girls only above 12 years ofage | 2 per year | 2 per year |
| Leather Shoes | 1 per year | 1 canvas shoes per year |
| Chappal to girls | 1 per year | 1 per year |
| Handkerchiefs | - | - |
| Canvas PT shoes | 1 per year | |
| Half sleeves sweater | 1 in 2 years | 1 per year |
| Woolen Jersey | 1 in 2 years | 1 per year |
| Sanitary pads for girls above 13 years | as needed | as needed |
| Socks Nylon | 2 per year | 2 per year |