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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Jharkhand - Subsection

Section 61(2) in Jharkhand Co-operative Societies Act, 2008

(2)The organization and activities of Jharkhand Co-operative Federation shall be regulated as per ther Rules framed under this Act, and for which affiliation under sub-section (1) is compulsory.