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State of Jharkhand - Section

Section 61 in Jharkhand Co-operative Societies Act, 2008

61. Compulsory affiliation of registered societies.

(1)The registered society, shall be affiliated to Unions and Federations including Jharkhand Cooperative Federation in such manner and on such conditions as has been prescribed under the Rules for the purpose.
(2)The organization and activities of Jharkhand Co-operative Federation shall be regulated as per ther Rules framed under this Act, and for which affiliation under sub-section (1) is compulsory.