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Bombay High Court

Deogiri Nagari Sahakari Bank Ltd vs Official Liquidator Of Sandeep ... on 13 January, 2020

Author: Virendrasingh Gyansingh Bisht

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 461 OF 2018

 The Official Liquidator, High Court Bombay Of    ....Petitioner
 Sundeep Polymers Pvt. Ltd. And 2 Others
              V/S
 State Of Maharashtra Through Its Secretary    ....Respondent

Co-operative Dept. And 4 Others WITH WRIT PETITION NO. 464 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S The Office Of The Official Liquidator Of ....Respondent Sandeep Polymers Pvt. Ltd. And 4 Others WITH WRIT PETITION NO. 465 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S Official Liquidator Of Sandeep Polymers Pvt. ....Respondent Ltd. And 5 Others WITH WRIT PETITION NO. 467 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S Official Liquidator Of Sandeep Polyners And 4 ....Respondent Others Page 1/2 ::: Uploaded on - 13/01/2020 ::: Downloaded on - 14/01/2020 02:39:41 ::: WITH WRIT PETITION NO. 462 OF 2018 The Official Liquidator, High Court Bombay Of ....Petitioner Sundeep Polymers Pvt. Ltd. And 2 Others V/S State Of Maharashtra Through Its Secretary ....Respondent Co-operation Dept. And 4 Others WITH WRIT PETITION NO. 463 OF 2018 The Official Liquidator, High Court Bombay Of ....Petitioner Sundeep Polymers Pvt. Ltd. And 2 Others V/S State Of Maharashtra Through Its Secretary ....Respondent Co-operation Dept. And 4 Others Mr. Dileep Balkrishna Nevatia For Petitioner in WP No. 461, 462, 463 of 2018 and Respondent No. 2 in WP No. 464, 465, 467 of 2018 Mr. Suhas Sawant, Dy. Official Liquidator Present Mr. Manish Upadhyay AGP for State Res No 1 To 3 Mr. Abhijeet A. Joshi Resp. No. 4 & 5 For Respondent in WP No. 461, 462, 463 of 2018 and Petitioner in WP No. 464, 465, 467 of 2018 CORAM : VIRENDRASINGH GYANSINGH BISHT, J DATE : 13th January, 2020 P.C. :

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