Bombay High Court
Deogiri Nagari Sahakari Bank Ltd vs Official Liquidator Of Sandeep ... on 13 November, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 461 OF 2018
The Official Liquidator, High Court Bombay Of ....Petitioner
Sundeep Polymers Pvt. Ltd. And 2 Others
V/S
State Of Maharashtra Through Its Secretary ....Respondent
Co-operative Dept. And 4 Others WITH WRIT PETITION NO. 464 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S The Office Of The Official Liquidator Of ....Respondent Sandeep Polymers Pvt. Ltd. And 4 Others WITH WRIT PETITION NO. 465 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S Official Liquidator Of Sandeep Polymers Pvt. ....Respondent Ltd. And 5 Others WITH WRIT PETITION NO. 467 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S Official Liquidator Of Sandeep Polyners And 4 ....Respondent Others Page 1/2 ::: Uploaded on - 14/11/2019 ::: Downloaded on - 14/11/2019 23:41:26 ::: WITH WRIT PETITION NO. 462 OF 2018 The Official Liquidator, High Court Bombay Of ....Petitioner Sundeep Polymers Pvt. Ltd. And 2 Others V/S State Of Maharashtra Through Its Secretary ....Respondent Co-operation Dept. And 4 Others WITH WRIT PETITION NO. 463 OF 2018 The Official Liquidator, High Court Bombay Of ....Petitioner Sundeep Polymers Pvt. Ltd. And 2 Others V/S State Of Maharashtra Through Its Secretary ....Respondent Co-operation Dept. And 4 Others Mr.Dileep Balkrishna Nevatia, Petitioner No.2 in person WP/461/2018,WP/462/2018 and WP/463/2018 Mr.Abhijeet A. Joshi,Advocate for the Petitioner in WP/464/2018, WP/465/2018 and WP/467/2018 and Respondent No.4 in WP/461/2018, WP/462/2018 and WP/463/2018 Mentioned at 11 a.m. CORAM : R.D. DHANUKA, J DATE : 13th November, 2019 P.C. :
Not before the bench of which Shri. R. D. Dhanuka J. is a member.
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