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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(4)(iii) in Bihar Education Code, 1961

(iii)A Primary Urdu School is a primary school in which one period a day is devoted to religious instruction on the Islamic system including the reading of the Koran.