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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(4) in Bihar Education Code, 1961

(4)Sanskrit Pathashala. - A Sanskrit Pathashala or Primary Sanskrit school means an institution which imparts instruction in Sanskrit only up to the Prathama standard and is recognised by the departmental authorities as such,Islamic Education
(i)Institute of Post-Graduate studies and Research in Arabic and Persian.
(ii)A Madrasa provides instruction in Islamic subjects above the primary standard and prepares candidates for the examinations held by the Madrasa Examination Board.
(iii)A Primary Urdu School is a primary school in which one period a day is devoted to religious instruction on the Islamic system including the reading of the Koran.
Section IISystem of Education in the State