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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(5)(i) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(i)Complaint received from public in respect of rights and responsibilities as assigned by the different departments of the Government for formulations, implementation and supervision of different schemes/programmes;