Section 18(5) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012
(5)Function of Vigilance Committee. - The Vigilance Committee shall discuss on following subjects:-(i)Complaint received from public in respect of rights and responsibilities as assigned by the different departments of the Government for formulations, implementation and supervision of different schemes/programmes;(ii)Quality of the schemes and execution within time limit;(iii)Notice board displaying sanctioned amount and expenditure, execution of the schemes or other arrangements for making it transparent;(iv)Utilization of Panchayat funds;
