Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(4) in The Orissa Civil Services (Commutation of Pension) Rules, 1992 (4)A copy of letter in Form 3 addressed to the Chief District Medical Officer shall be endorsed to the applicant and the Accounts Officer by the appointing authority.
