Section 163(1) in The Dedicated Freight Corridor Railway General Rules, 2018
(1)Equipment of Loco pilot- Each Loco pilot shall have with him, while on duty with his train, the following equipment, -(a)a copy of these rules or such portions thereof as have been supplied to him under rule 3(b)a copy of the working time tables and all correction slips and appendices, if any, in force on that section over which the train is to run;(c)torch cum-tri-colour hand signal lamp (steady white, flashing red and green);(d)two red flags and one green flag mounted on stick;(e)unless forming part of the locomotive equipment, mobile radio of mobile train radio communication system ;(f)a portable amber flasher light;(g)unless forming part of the locomotive equipment, hand set of secured means of communication network;(h)one pair of spectacles as spare and one watch;(i)where required blank forms of "line clear ticket" and "passing of signal at danger" for receiving authority on Secured Means of Communication.(j)such other articles as may be prescribed by Railway Administration in this behalf.
