Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 163(1)] [Section 163] [Entire Act] Union of India - Subsection Section 163(1)(b) in The Dedicated Freight Corridor Railway General Rules, 2018 (b)a copy of the working time tables and all correction slips and appendices, if any, in force on that section over which the train is to run;