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[Cites 0, Cited by 0] [Section 36(6)] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(6)(i) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(i)The activity associated with mining / excavation of brick earth and ordinary clay / earth for purpose of brick manufacturing, construction of roads, embankments etc. shall not involve blasting.