Himachal Pradesh High Court
Karan Vir & Anr. vs . State Of H.P. & Ors. on 27 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Karan Vir & Anr. vs. State of H.P. & Ors.
CWP No. 5124 of 2021 27.07.2022 Present: Mr. Ashok Kumar, Advocate, vice counsel for .
the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the respondents-
State.
Mr. Maan Singh Advocate, for the respondents r No.9.
Learned vice counsel appearing on behalf of the petitioners prays for and is granted three weeks' further time to place on record additional documents.
List on 17th August, 2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 27th July, 2022 (himani) ::: Downloaded on - 27/07/2022 20:10:49 :::CIS