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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Karan Vir & Another vs . State Of H.P. & Others. on 12 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Karan Vir & another vs. State of H.P. & others.

.

CWP No. 5124 of 2021.

12.07.2022. Present: Mr. Arsh Rattan, Advocate, vice counsel, for the petitioners.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Mr. Maan Singh, Advocate, for respondent No.9.

On the request of learned vice counsel for the petitioners, list on 27.07.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) July 12, 2022. Judge (krt) ::: Downloaded on - 12/07/2022 20:05:14 :::CIS