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State of Uttar Pradesh - Section

Section 16 in The U.P. Co-Operative Service Rules, 1979

16. Procedure for Direct Recruitment to the Post of Agriculture Officer/Processing Adviser/Pharmaceutical Expert/Refrigeration Engineer/Officer Incharge Co-operative Returns.

(1)Applications for being considered for selection shall be called by the Commission in the prescribed form, which may be obtained from the Secretary to the Commission on payment.
(2)The Commission shall, having regard to the need for securing due representation on the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories in accordance with Rule 6, call for interview such number of candidates as they consider proper and who fulfil the requisite qualifications.
(3)The Commission shall prepare a list of candidates in order of their proficiency as disclosed by the marks obtained by each candidate in the interview. If two or more candidates obtain equal marks, the Commission shall arrange their names in order of merit on the basis of their general suitability for the service. The number of the names in the list shall be larger (but not larger by more than 25 percent) than the number of the vacancies. The Commission shall forward the list to the appointing authority.