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State of Rajasthan - Section

Section 24 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

24. Criteria of selection.

(1)For purpose of recruitment by promotion to the service, a selection strictly on the basis of seniority-cum-merit shall be made amongst members of the service eligible for promotion as provided in the Schedule.
(2)In selecting the candidates for promotion regard shall be had to their:-
(i)technical qualification, knowledge and experience;
(ii)tact, energy and intelligence;
(iii)integrity; and
(iv)previous record of service.