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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2) in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

(2)In selecting the candidates for promotion regard shall be had to their:-
(i)technical qualification, knowledge and experience;
(ii)tact, energy and intelligence;
(iii)integrity; and
(iv)previous record of service.