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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Inder Pal Singh vs . Hpu on 21 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Inder Pal Singh vs. HPU .

CWP No. 1760/2018

21.3.2023 Present: Mr. Ajay Sharma, Sr. Advocate with Ms. Kavita Kajal, Advocate, for the petitioner.

Mr. Neel Kamal Sharma, Advocate, for respondent No.1.

Mr. V. S. Chauhan, Senior Advocate with Mr. Ajay Chauhan, Advocate, for respondents No. 2 and 3. Mr. Sunil Mohan Goel, Advocate, for respondent No.4.

Learned counsel for respondent No.4 has placed on record copy of minutes of meeting of general house of Bar Council of Himachal Pradesh held on 17.3.2023.

Learned counsel for the petitioner prays for and is granted one day's time to go through the same.

List on 22.3.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 21.3.2023 (pankaj) ::: Downloaded on - 21/03/2023 20:36:50 :::CIS