Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act] State of Madhya Pradesh - Subsection Section 71(2)(c) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972 (c)split up an existing market area and constitute two or more Market Committees for such areas, as the case may be; or