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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(2)(a) in Uttarakhand Technical University Act, 2005

(a)Principal secretary or secretary to the State Government in the Technical Education Department as the case may be, who shall also be the convener of the committee;