Section 9(2) in Uttarakhand Technical University Act, 2005
(2)The committee referred to in sub section (1) shall consist of the following members, namely:-(a)Principal secretary or secretary to the State Government in the Technical Education Department as the case may be, who shall also be the convener of the committee;(b)One person nominated by the All India Council for Technical Education;(c)One person nominated by the Chancellor.
