Himachal Pradesh High Court
M/S Raheja Hydel Power Private Limited vs . on 2 December, 2022
Bench: Tarlok Singh Chauhan, Ajay Mohan Goel
M/s Raheja Hydel Power Private Limited vs. State of H.P. and another.
CWP No. 8202 of 2022.
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02.12.2022. Present: Mr. Vijay Kumar Arora, Advocate, for the petitioner.
Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Vinod Thakur, Additional Advocate General, Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondent No.1.
Ms. Kamlesh Shandil, Advocate, for respondent No.2.
CWP No. 8202 of 2022 and CMP No.16542 of 2022.
Notice. Mr. Vinod Thakur, learned Additional Advocate General and Ms. Kamlesh Shandil, Advocate, appear and waive service of notice on behalf of respondent Nos. 1 and 2, respectively. Reply(ies) be filed within four weeks. List on 30.12.2022.
CMP No.16543 of 2022.
The application is disposed of with a direction to the applicant/petitioner to file typed copies of annexures within a period of four weeks.
(Tarlok Singh Chauhan) Judge (Ajay Mohan Goel) Judge 2nd December2022.
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