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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

(1)This Act may be called the Orissa [* * *] [Omitted vide Orissa Act No. 14 of 1996 O.G.E. No. 1405 dated 30.12.1996.] Finance Commission (Miscellaneous Provisions) Act, 1993.