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State of Odisha - Section

Section 1 in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

1. Short title and commencement.

(1)This Act may be called the Orissa [* * *] [Omitted vide Orissa Act No. 14 of 1996 O.G.E. No. 1405 dated 30.12.1996.] Finance Commission (Miscellaneous Provisions) Act, 1993.
(2)It shall come into force on such date as the State Government may, by Notification, appoint.