Section 256(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(1)Should a dispute arise between a Zila Panchayat or a Kshettra Panchayat and any other local authority on any matter in which they are jointly interested, such dispute shall be referred to the State Government whose decision shall be final.
