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State of Uttar Pradesh - Section

Section 256 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

256. Decision of disputes between authorities.

(1)Should a dispute arise between a Zila Panchayat or a Kshettra Panchayat and any other local authority on any matter in which they are jointly interested, such dispute shall be referred to the State Government whose decision shall be final.
(2)The State Government may regulate by rule the relations to be observed between Zila Panchayats and Kshettra Panchayats and other local authorities in any matter in which they are jointly interested.