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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(1) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(1)There shall be a Planning Committee with a person deputed by the Syndicate as Chariman to advise the Syndicate and the Academic Concil on any matter, which it considers necessaryfor the fulfilment of the objectives of the University.