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State of Kerala - Section

Section 27 in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

27. Planning Cornmitie.-

(1)There shall be a Planning Committee with a person deputed by the Syndicate as Chariman to advise the Syndicate and the Academic Concil on any matter, which it considers necessaryfor the fulfilment of the objectives of the University.
(2)The Planning Committee shall be respobsible for-The overall planning of the development of theUniversity in the perspective of five years;the delineation of desirable direction of growth;monitoring the implementation of programmesapproved by the Syndicate; andassessing the overall performance of the University in achieving targets set for the plan period.Subject to the provisions of this Act, the constitution, powers and functions of the planning Committee shall be prescribed by the Statutes.