Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Bihar - Subsection Section 12(b) in Bihar Rice & Paddy Procurement (Levy) Order, 2009 (b)The State Government may in public interest exempt any class or person from levy or other provisions of this Order with the prior concurrence of the Central Government.
