Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 12 in Bihar Rice & Paddy Procurement (Levy) Order, 2009

12. Power to exempt.

(a)The State Government may in public interest exempt any area from levy or reduce quantum of levy with the prior concurrence of the Central Government.
(b)The State Government may in public interest exempt any class or person from levy or other provisions of this Order with the prior concurrence of the Central Government.