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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(2) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(2)Non-official members of the State Executive Committee, not resident at State Headquarters, shall be paid daily and travelling allowances for each day of the actual meetings at the rate as admissible to a Class -II Officer of the Government.