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State of Jammu-Kashmir - Section

Section 22 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

22. Daily and travelling Allowance.

(1)Non-official members of the State Executive Committee, resident of the State Headquarters, shall be paid at the rate fixed by the State Government from time to time per day of the actual meetings of the State Executive Committee.
(2)Non-official members of the State Executive Committee, not resident at State Headquarters, shall be paid daily and travelling allowances for each day of the actual meetings at the rate as admissible to a Class -II Officer of the Government.