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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(5)(iii) in Rajasthan Forest Subordinate Service Rules, 2015

(iii)During the course of training a candidate shall also be subject to the rules and regulations of Forest Rangers College or any other Institution refei'red to above.