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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(5) in Rajasthan Forest Subordinate Service Rules, 2015

(5)The candidates selected and appointed as Forest Range Officer Grade I on probation shall be required to undergo and complete successfully the Ranger Training Course from any of the Forest Ranger Colleges managed by Director, Forest Education, Forest Research Institute & Colleges, Dehradun or any other institute as determined by the Government.Note. - (i) The candidates appointed as Forest Range Officers Grade I may be required to undergo preliminary training in the State before joining the Forest Ranger's College.
(ii)The Government shall make such contribution towards the training expenses as may be determined by the training institute, from time to time, in accordance with such terms and conditions as may be laid down by them.
(iii)During the course of training a candidate shall also be subject to the rules and regulations of Forest Rangers College or any other Institution refei'red to above.
(iv)The Forest Range Officer Grade I who,
(a)fails to join Ranger Training course within prescribed time; or
(b)are sent back / disqualified from Jangers Training College; or
(c)fails to obtain higher standard certificate,
shall stand automatically terminated from their appointment on probation to the post from the date of the commencement of the training course or they are sent back/disqualified from the training college or declaration of result, as the case may be.